Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(2) in The Delhi Minimum Wages Rules, 1950

(2)Wage slips containing the aforesaid particulars and such other particulars as may be notified by the Government shall be issued by every person employed by him at least a day prior to the disbursement of wages.