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[Cites 0, Cited by 0] [Section 60(7)] [Section 60] [Entire Act]

NCT Delhi - Subsection

Section 60(7)(b) in The Delhi Co-Operative Societies Act, 2003

(b)to require the production of any book or document relating to the affairs of, or any cash or securities belonging to, the co-operative society by any officer, agent, servant, or member in possession of such books, documents, cash or securities and in the event of serious irregularities discovered during audit, to take them into custody.