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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Tamilnadu - Subsection

Section 12A(1)(b) in Tamil Nadu Preservation of Private, Forests Act, 1949

(b)All notification issued under this Act shall unless they are expressed to come into force on a particular day, come into force on the day on which they are published.