Section 1 in The Gujarat State Famine Relief Fund Act, 1958
1. Short title and extent.
(1)This Act may be called the Bombay State Famine Relief Fund Act, 1958.(2)It extends to the whole of the [State of Gujarat] [These words were substituted for the words 'State of Bombay' by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.].
