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State of Bihar - Section

Section 192 in Bihar Board's Miscellaneous Rules, 1958

192. Treasuries.

- Treasurers are classified into first, second and third grade officers according to the importance of the transactions in the treasuries to which they are attached.There are no treasuries at the headquarters of the district of the province except at Dumka in the Santhal Parganas, Hazaribagh, Palamau, Manbhum and Singhbhum where the treasurers are third grade officers.