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[Cites 0, Cited by 0] [Section 181] [Entire Act]

State of Chattisgarh - Subsection

Section 181(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)Notwithstanding anything contained in sub-rule (1), where such vehicle is fitted with single rear wheels, the breadth of each such chock may be less than thirty centimetres but not less than fifteen centimetres.