Bombay High Court
Courts On Its Own Motion vs Shri Ramesh Namdeo Katke, The District ... on 29 November, 2018
Author: Vinay Joshi
Bench: Ravi K. Deshpande, Vinay Joshi
Order 2911cp250.18
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION NO. 250/2018
IN WRIT PETITION NO. 5383/2016.
Court on its own motion.
-VERSUS-
Ramesh Namdeo Katke and others.
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
Shri A.Shelat, Advocate for Respondent Nos. 1 and 2.
Shri N.G. Dhoble, Advocate for Respondent No. 4.
CORAM : R.K. DESHPANDE &
VINAY JOSHI, JJ.
DATE : NOVEMBER 29, 2018. Heard.
2. List the matter for further consideration on 06.12.2018.
3. Personal appearance of contemnors is, exempted.
JUDGE JUDGE
Rgd.
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