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Bombay High Court

Courts On Its Own Motion vs Shri Ramesh Namdeo Katke, The District ... on 29 November, 2018

Author: Vinay Joshi

Bench: Ravi K. Deshpande, Vinay Joshi

Order                                                                                           2911cp250.18
                                                     1


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH, NAGPUR.


                             CONTEMPT PETITION NO. 250/2018
                             IN WRIT PETITION NO. 5383/2016.
                                          Court on its own motion.
                                                 -VERSUS-
                                     Ramesh Namdeo Katke and others.

Office notes, Office Memoranda of
Coram, appearances, Court's orders                           Court's or Judge's Orders
or directions and Registrar's orders.



                                          Shri A.Shelat, Advocate for Respondent Nos. 1 and 2.
                                          Shri N.G. Dhoble, Advocate for Respondent No. 4.




                                                         CORAM : R.K. DESHPANDE &
                                                                 VINAY JOSHI, JJ.

DATE : NOVEMBER 29, 2018. Heard.

2. List the matter for further consideration on 06.12.2018.

3. Personal appearance of contemnors is, exempted.

                                                          JUDGE                      JUDGE



                                          Rgd.




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