Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191D] [Entire Act] State of West Bengal - Subsection Section 191D(7) in West Bengal Co-operative Societies Rules, 2011 (7)The sale officer shall divide a property into lots, if he thinks it necessary in the interest of the debtor or the bank or the society.
