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Punjab-Haryana High Court

M/S Varsha Road Lines And Others vs M/S Hydel Hydraulic Seals on 14 March, 2023

            123 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH

                                                                  CRM-M-5800-2023(O&M)
                                                         Date of Decision: March 14, 2023

            M/S VARSHA ROAD LINES AND OTHERS

                                                                           ........ Petitioners

                                                Versus

            M/S HYDEL HYDRAULIC SEALS
                                                                        ........ Respondents


            CORAM:             HON'BLE MR. JUSTICE HARKESH MANUJA

            Present:           Mr. Rau P.S. Girwar, Advocate for petitioners.

                                                     ****

            HARKESH MANUJA, J. (ORAL)

Learned counsel for the petitioners wishes to withdraw the present petition with liberty to raise all the pleas available in law before the trial Court.

Dismissed as withdrawn with aforesaid liberty.



            14.03.2023                                      ( HARKESH MANUJA )
            tejwinder                                             JUDGE


                                    Whether speaking/reasoned       Yes/No
                                       Whether Reportable           Yes/No




TEJWINDER SINGH
2023.03.14 18:27
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