Punjab-Haryana High Court
M/S Varsha Road Lines And Others vs M/S Hydel Hydraulic Seals on 14 March, 2023
123 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-5800-2023(O&M)
Date of Decision: March 14, 2023
M/S VARSHA ROAD LINES AND OTHERS
........ Petitioners
Versus
M/S HYDEL HYDRAULIC SEALS
........ Respondents
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Rau P.S. Girwar, Advocate for petitioners.
****
HARKESH MANUJA, J. (ORAL)
Learned counsel for the petitioners wishes to withdraw the present petition with liberty to raise all the pleas available in law before the trial Court.
Dismissed as withdrawn with aforesaid liberty.
14.03.2023 ( HARKESH MANUJA )
tejwinder JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
TEJWINDER SINGH
2023.03.14 18:27
I attest to the accuracy and
integrity of this document