Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(4) in The Gujarat Co-Operative Societies Act, 1961 (4)Every person appointed under sub-section (2) shall work under the general guidance, and the superintendence and control of the Registrar.
