Supreme Court - Daily Orders
Jai Prakash Jaiswal vs M/S Bibby Financial Services on 25 April, 2014
ÞITEM NO.7 COURT NO.14 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).3124/2014
(From the judgement and order dated 25/02/2014 in CRM No.34865/2013
of The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
JAI PRAKASH JAISWAL & ORS Petitioner(s)
VERSUS
M/S BIBBY FINANCIAL SERVICES & ORS Respondent(s)
(With appln(s) for ex-Parte stay and exemption from filing c/c
of the impugned Judgment and permission to place addl. documents
on record)
Date: 25/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s) Mr. Chinmoy Pradip Sharma, Adv.
Mr. Sayan Ray, Adv.
Mr. Puneet Taneja,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Adjourned.
(Anita Malhotra) [Sneh Lata Sharma] Sr.PA Court Master