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State of Rajasthan - Section

Section 64 in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955

64.

The notice of the order passed under sub-section (1) of Section 51 directing a co-operative Farm of un-economic holdings to be established shall be served on every person affected and shall also be proclaimed in the village by affixing copies of the order in or the land included in the Co-operative Farm and also by beat of drum in the village.