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Bombay High Court

Fortpoint Automotive Private Limited ... vs The Investigation Officer,Bmc And Ors. on 8 December, 2025

2025:BHC-AS:53581


               ppn                                   1                               12.fa-1604.16.doc


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                  Digitally signed
                  by PRACHI
     PRACHI       PRANESH
     PRANESH      NANDIWADEKAR             FIRST APPEAL NO.1604 OF 2016
     NANDIWADEKAR
                  Date: 2025.12.08
                  17:21:36 +0530

              Fortpoint Automotive Pvt. Ltd. & Anr.               ....Appellants
                      V/s.
              The Investigating Officer, BMC & Ors.               ....Respondents

                                                         ----
              None for the appellants.
              Ms. Pallavi Khale i/by Ms. Komal Punjabi for the respondents-BMC.
                                               ----
                                              CORAM : JITENDRA JAIN, J.

DATED : 8th December 2025 P.C. :

1. None for the appellant.
2. Appeal is dismissed for want of prosecution. Interim relief, if any, stands vacated.

(JITENDRA JAIN, J.) ::: Uploaded on - 08/12/2025 ::: Downloaded on - 08/12/2025 20:36:37 :::