Bombay High Court
Fortpoint Automotive Private Limited ... vs The Investigation Officer,Bmc And Ors. on 8 December, 2025
2025:BHC-AS:53581
ppn 1 12.fa-1604.16.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally signed
by PRACHI
PRACHI PRANESH
PRANESH NANDIWADEKAR FIRST APPEAL NO.1604 OF 2016
NANDIWADEKAR
Date: 2025.12.08
17:21:36 +0530
Fortpoint Automotive Pvt. Ltd. & Anr. ....Appellants
V/s.
The Investigating Officer, BMC & Ors. ....Respondents
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None for the appellants.
Ms. Pallavi Khale i/by Ms. Komal Punjabi for the respondents-BMC.
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CORAM : JITENDRA JAIN, J.
DATED : 8th December 2025 P.C. :
1. None for the appellant.
2. Appeal is dismissed for want of prosecution. Interim relief, if any, stands vacated.
(JITENDRA JAIN, J.) ::: Uploaded on - 08/12/2025 ::: Downloaded on - 08/12/2025 20:36:37 :::