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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(b) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

(b)specified as Category 'B' monuments in Part II of the Second Schedule, except on payment of fees as under:-
(i)citizens of India and visitors of SAARC countries (Afghanistan, Bangladesh, Bhutan, Maldives, Nepal, Pakistan, Sri Lanka) visitors from BIMSTEC Countries (Bangladesh, Bhutan, Myanmar, Nepal, Sri Lanka, Thailand) and overseas citizens of India ............................ Rs.15/- per head;
(ii)others (All Nationals other than from countries mentioned above). Rs.200/- per head;
(iii)others (as ii above) ............................ Rs.300/-per head.