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Supreme Court - Daily Orders

C.B.I. vs Surender Kumar on 6 July, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.33                           COURT NO.6                SECTION II-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No. 2895/2015

     (Arising out of impugned final judgment and order dated 14-08-2013
     in CRLA No. 67/2013 passed by the High Court of Bombay at Nagpur)

     CENTRAL BUREAU OF INVESTIGATION NAGPUR
     THROUGH SUPERINTENDENT OF POLICE                                Petitioner(s)

                                                 VERSUS

     SURENDER KUMAR                                                  Respondent(s)

     Date : 06-07-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                   Ms.   Vibha Datta Makhija, Sr. Adv.
                                   Ms.   Ranjana Narayan, Adv.
                                   Mr.   P. K. Dey, Adv.
                                   Mr.   Mukesh Kumar Maroria, AOR

     For Respondent(s)
                                   Mr.   S. K. Jain, Sr. Adv.
                                   Mr.   L. C. Agarwal, Adv.
                                   Mr.   Pankaj Sharma, Adv.
                                   Mr.   Abhinav Gupta, Adv.
                                   Ms.   Christi Jain, Adv.
                                   Ms.   Priyal Jain, Adv.
                                   Ms.   Pratibha Jain, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Leave granted.

(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.07.08 15:44:41 IST Reason: