Supreme Court - Daily Orders
C.B.I. vs Surender Kumar on 6 July, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.33 COURT NO.6 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 2895/2015
(Arising out of impugned final judgment and order dated 14-08-2013
in CRLA No. 67/2013 passed by the High Court of Bombay at Nagpur)
CENTRAL BUREAU OF INVESTIGATION NAGPUR
THROUGH SUPERINTENDENT OF POLICE Petitioner(s)
VERSUS
SURENDER KUMAR Respondent(s)
Date : 06-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Ms. Vibha Datta Makhija, Sr. Adv.
Ms. Ranjana Narayan, Adv.
Mr. P. K. Dey, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
Mr. S. K. Jain, Sr. Adv.
Mr. L. C. Agarwal, Adv.
Mr. Pankaj Sharma, Adv.
Mr. Abhinav Gupta, Adv.
Ms. Christi Jain, Adv.
Ms. Priyal Jain, Adv.
Ms. Pratibha Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.07.08 15:44:41 IST Reason: