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State of Madhya Pradesh - Section

Section 4 in The M.P. Municipal Corporation Contract Service (Condition of Appointment and Service) Rules, 2007

4. Payment of contract Amount.

(1)The monthly contract amount to the members of services employed on contract basis shall be paid as specified in column (3) of the Schedule.
(2)The contract amount to the member of service on contract basis shall not be paid for the days in which he is absent from duty.