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Madhya Pradesh High Court

Basant Jatav vs The State Of Madhya Pradesh on 14 November, 2024

1 CRA-10186-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10186 of 2024 (BASANT JATAV Vs THE STATE OF MADHYA PRADESH ) Dated : 14-11-2024 List the matter along with CRA No. 9508 of 2024.

(RAJENDRA KUMAR VANI) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 14-Nov-24 6:33:27 PM