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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(2)(b) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

(b)Where the wage period is one week or more the contractor shall issue wage slips in Form XIX to the workmen at least a day prior to the disbursement of wages.