Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in THE REGIONAL RURAL BANKS ACT, 1976 (2)The individual, appointed as a Chairman under sub-section (1) , shall, on the expiry of the period specified under that sub- section, be eligible for re-appointment.
