Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 38 in Account Rules for Lodging House Funds 38. Bills for salaries, travelling allowance and contingent charges shall be drawn up in forms in use in Municipalities (Form No. VII).Abstract Register of Receipt and Expenditure
