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Bombay High Court

Shri. Sant Granth Parayan Mandir Trust ... vs Pune Peoples Cooperative Bank Ltd on 3 May, 2024

                                                                               Board Sr.No.:-4

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 411 OF 2011

 Shri. Sant Granth Parayan Mandir Trust Through....APPLICANT
 Its Manager Hanumant Shankar Awate
              V/S
 Pune Peoples Cooperative Banl Ltd.         ....RESPONDENT

WITH INTERIM APPLICATION STAMP NO. 12894 OF 2024 In Civil Revision Application 411 OF 2011 Shri. Sant Granth Parayan Mandir Trust Through....PETITIONER Its Manager Hanumant Shankar Awate V/S Pune Peoples Cooperative Bank Ltd. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE RAJESH S. PATIL J DATE : 3rd May, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 13/06/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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