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Union of India - Section

Section 43 in The Manipur Municipalities Act,1994.

43. Appointment of Health Officer, Revenue Officer and Engineer.

(1)Every Nagar Panchayat or Council, as the case may be, shall have a Health Officer, a Revenue Officer and an Engineer for the efficient discharge of its functions and duties.
(2)The Nagar Panchayat or Council, as the case may be, shall appoint a Health Officer, a Revenue Officer and the Engineer with the concurrence of the State Government.