Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in Orissa Electricity Regulatory Commission (Budget) Rules, 2006 3. Budget preparation. - The Commission shall prepare its budget in each financial year for the next financial year commencing from 1st April to 31st March.
