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Delhi High Court - Orders

Nirman Mazdoor Panchayat Sangam & Ors vs Delhi Development Authority on 10 December, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~60 & 61
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 11251/2025
                                    NIRMAN MAZDOOR PANCHAYAT SANGAM & ORS.
                                                                                .....Petitioners
                                                Through: Mr. Satyakam, Mr. Chirayu Jain and
                                                Mr. Ehtamamul Haque, Advocates.

                                                                  versus
                                    DELHI DEVELOPMENT AUTHORITY                   .....Respondent
                                                 Through: Ms. Mrinalini Sen, SC with Ms.
                                                 Kritika Gupta and Ms. Rim Rao, Advocates with
                                                 Mr. Manohar, SE/NCC-2, Mr. Gaurav Kumar
                                                 Meena, EE/NPD-1, Mr. Vinay Kumar Singh,
                                                 EE/ELD-7 and Mr. Arun Kumar, AE/NPD-1 for
                                                 DDA.
                                                 Mr. T. Singhdev, Advocate (Court Commissioner).
                          61
                          +         W.P.(C) 11305/2025
                                    NIRMAN MAZDOOR PANCHAYAT SANGAM & ORS.
                                                                                .....Petitioners
                                                Through: Mr. Satyakam, Mr. Chirayu Jain and
                                                Mr. Ehtamamul Haque, Advocates.

                                                                  versus

                                    DELHI DEVELOPMENT AUTHORITY & ANR. .....Respondents
                                                 Through: Ms. Mrinalini Sen, SC with Ms.
                                                 Kritika Gupta and Ms. Rim Rao, Advocates with
                                                 Mr. Manohar, SE/NCC-2, Mr. Gaurav Kumar
                                                 Meena, EE/NPD-1, Mr. Vinay Kumar Singh,
                                                 EE/ELD-7 and Mr. Arun Kumar, AE/NPD-1 for
                                                 DDA.
                                                 Mr. Ajay Vikram Singh and Mr. M. Aamir Faiyaz,
                                                 Advocates for R-2/DJB.
                                                 Mr. T. Singhdev, Advocate (Court Commissioner).



                          W.P.(C) 11251/2025 and connected matter                                                          Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/12/2025 at 20:50:36
                                     CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 10.12.2025

1. By order dated 01.12.2025, Mr. T. Singhdev, Advocate was appointed as Court Commissioner, who has submitted his report along with the photographs, which reveal a horrifying state of affairs in the complex constructed by Delhi Urban Shelter Improvement Board called Jan Suvidha Kendra.

2. List on 11.12.2025 at 02:30 P.M. for further consideration.

JYOTI SINGH, J DECEMBER 10, 2025 S.Sharma W.P.(C) 11251/2025 and connected matter Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/12/2025 at 20:50:36