Delhi High Court - Orders
Nirman Mazdoor Panchayat Sangam & Ors vs Delhi Development Authority on 10 December, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~60 & 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11251/2025
NIRMAN MAZDOOR PANCHAYAT SANGAM & ORS.
.....Petitioners
Through: Mr. Satyakam, Mr. Chirayu Jain and
Mr. Ehtamamul Haque, Advocates.
versus
DELHI DEVELOPMENT AUTHORITY .....Respondent
Through: Ms. Mrinalini Sen, SC with Ms.
Kritika Gupta and Ms. Rim Rao, Advocates with
Mr. Manohar, SE/NCC-2, Mr. Gaurav Kumar
Meena, EE/NPD-1, Mr. Vinay Kumar Singh,
EE/ELD-7 and Mr. Arun Kumar, AE/NPD-1 for
DDA.
Mr. T. Singhdev, Advocate (Court Commissioner).
61
+ W.P.(C) 11305/2025
NIRMAN MAZDOOR PANCHAYAT SANGAM & ORS.
.....Petitioners
Through: Mr. Satyakam, Mr. Chirayu Jain and
Mr. Ehtamamul Haque, Advocates.
versus
DELHI DEVELOPMENT AUTHORITY & ANR. .....Respondents
Through: Ms. Mrinalini Sen, SC with Ms.
Kritika Gupta and Ms. Rim Rao, Advocates with
Mr. Manohar, SE/NCC-2, Mr. Gaurav Kumar
Meena, EE/NPD-1, Mr. Vinay Kumar Singh,
EE/ELD-7 and Mr. Arun Kumar, AE/NPD-1 for
DDA.
Mr. Ajay Vikram Singh and Mr. M. Aamir Faiyaz,
Advocates for R-2/DJB.
Mr. T. Singhdev, Advocate (Court Commissioner).
W.P.(C) 11251/2025 and connected matter Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/12/2025 at 20:50:36
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.12.2025
1. By order dated 01.12.2025, Mr. T. Singhdev, Advocate was appointed as Court Commissioner, who has submitted his report along with the photographs, which reveal a horrifying state of affairs in the complex constructed by Delhi Urban Shelter Improvement Board called Jan Suvidha Kendra.
2. List on 11.12.2025 at 02:30 P.M. for further consideration.
JYOTI SINGH, J DECEMBER 10, 2025 S.Sharma W.P.(C) 11251/2025 and connected matter Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/12/2025 at 20:50:36