Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 16 in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017 16. Basic requirements. - The Institution shall adhere to the basic requirements for registration of a Centre as specified under section 3 of this Act.
