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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(f) in The Jharkhand Agricultural Produce Markets Rules, 2000

(f)if it bears a serial number or is of a design different from the serial number or as the case may be, design of the ballot paper authorised for use at the particular polling station; or