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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tripura - Subsection

Section 4(d) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(d)Class IV post
(ii)The Board shall classify the existing posts and posts that may be created in future according to the criteria that may be prescribed from time to time by the State Government for classification of the employees of the State Government ;