Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(1) in The Civil Courts Act, 1977 (1)The general superintendence and control over all other Civil Courts shall be vested in, and all such Courts shall be subordinate to, the High Court.
