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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Karnataka Gramin Bank (Officers and Employees) Service Regulations, 2019

(g)"Competent Authority" means : -
(i)the Chairman, in respect of Officer Scale III, IV and V.
(ii)the General Manager, in respect of Officer Scale-I and II; and
(iii)an Officer not below the rank of Scale-IV in respect of employees relating to Group 'B' Office Assistant (Multipurpose) and Group 'C' Office Attendant (Multipurpose) as decided by the Board.