Rajasthan High Court - Jaipur
Dinesh Vishnoi S/O Raghunatha Ram vs The State Of Rajasthan on 20 November, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.12318/2020
1. Dinesh Vishnoi S/o Raghunatha Ram, Aged About 41
Years, R/o Vpo Karwara, Tehsil Raniwara, District Jalore,
Rajasthan.
2. Purkha Ram Puniya S/o Fagalu Ram Puniya, Aged About
37 Years, R/o Vpo Dawal, Tehsil Chitalwana, District
Jalore, Rajasthan.
3. Sadaram S/o Hariram, Aged About 30 Years, R/o Village
Dedwa, Post Jakhal, Tehsil Sanchore, District Jalore,
Rajasthan.
4. Ram Pal Bishnoi S/o Mohan Lal, Aged About 31 Years, R/o
Village Varanpuri, Post Dawal, Tehsil Chitalwana, District
Jalore, Rajasthan.
5. Kailash Chand Meena S/o Prabhu Lal Meena, Aged About
27 Years, R/o Vpo Khuri, Tehsil Atru, District Baran,
Rajasthan.
6. Ramswaroop Meena S/o Badri Narayan Meena, Aged
About 38 Years, R/o Village Akera Doongar, Post
Akhepura, District Jaipur, Rajasthan.
7. Kishana Ram S/o Gunesh Ram, Aged About 35 Years, R/o
Village Akadawas Kala, Post Khairwa, District Pali,
Rajasthan.
8. Vasna Ram S/o Hansa Ram, Aged About 30 Years, R/o
Village Pratappura, Post Virol, Tehsil Sanchore, District
Jalore, Rajasthan.
9. Ramesh Kumar Dhorawat S/o Bhalaram, Aged About 42
Years, R/o Village Dedwa, Post Jakhal, Tehsil Sanchore,
District Jalore, Rajasthan.
10. Kanhaiya Lal S/o Bhuba Ram, Aged About 34 Years, R/o
Vpo Morthala, Tehsil Abu Road, District Sirohi, Rajasthan.
11. Shankar Yadav S/o Kishan Gopi Yadav, Aged About 28
Years, R/o Village Anant Gang, Post Dhowara, Tehsil
Hindoli, District Bundi, Rajasthan.
12. Kishan Lal Jani S/o Poonama Ram Jani, Aged About 39
Years, R/o Village Sangarwa, Post Dava, Tehsil
Chitalwana, District Jalore, Rajasthan.
13. Karna Ram S/o Bhala Ram, Aged About 36 Years, R/o Vpo
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Hemaguda, Tehsil Chitalwana, District Jalore, Rajasthan.
14. Dhanraj Meena S/o Soji Ram Meena, Aged About 32
Years, R/o Mal Ka Khera, Post Bai, Tehsil Jahazpur, District
Bhilwara, Rajasthan.
15. Bhawani Singh Meena S/o Kanji Lal Meena, Aged About
30 Years, R/o Kanji Meena Ki Dhani, Surtapura, District
Dausa, Rajasthan.
16. Meghraj Bairwa S/o Kajod Mal Bairwa, Aged About 36
Years, R/o Vpo Sukar, Tehsil Bamanwas, District
Sawaimadhopur, Rajasthan.
17. Amit Verma S/o Om Prakash Verma, Aged About 40
Years, R/o F-74, Lal Kothi Scheme, Jaipur, Rajasthan.
18. Sukha Ram S/o Kana Ram, Aged About 31 Years, R/o Vpo
Chhota Hatlateh, Sedwa, District Barmer, Rajasthan.
19. Mahesh Kumar Kumawat S/o Brij Mohan, Aged About 36
Years, R/o Behind Mitra Niwasawasiya Colony, Shivajy
Nagar, Kishangarh, District Ajmer, Rajasthan.
20. Ganesh Lal Meghwal S/o Uday Lal Meghwal, Aged About
29 Years, R/o Nainwa Road, Indra Colony Gate No. 6,
Marawar Mohalla, Bundi, Rajasthan.
21. Mohan Lal Purohit S/o Khuma Ram, Aged About 40 Years,
R/o Village Hindwara, Post Amli, Tehsil Chitalwana,
District Jalore, Rajasthan.
22. Likhmi Chand Khuraw S/o Ratti Ram Khuraw, Aged About
37 Years, R/o Village Geegasar, Post Ambasar, District
Bikaner, Rajasthan.
23. Joita Ram Meghwal S/o Pancha Ram Meghwal, Aged
About 36 Years, R/o Vpo Arnay, Tehsil Sanchore, District
Jalore, Rajasthan.
24. Raju Ram S/o Prabhu Ram, Aged About 34 Years, R/o
Village Raliyo Ki Dhani, Manana, Tehsil Makrana, District
Nagaur, Rajasthan.
25. Sunita Kumar Bilwaal D/o Badri Lal Dhobi, Aged About 34
Years, R/o Village Amargarh Nai, Post Pithas Vaya-Pur,
Tehsil Mandal, District Bhilwara, Rajasthan.
26. Hemant Bishnoi S/o Raghunath, Aged About 30 Years, R/
o Bishnoiyo Ka Goliya, Post Basdhadhanji, Tehsil
Jaswantpura, District Jalore, Rajasthan.
27. Om Prakash S/o Sukhram, Aged About 32 Years, R/o
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Village Meerpura, Post Gundau, Tehsil Sanchore, District
Jalore, Rajasthan.
28. Arvind Kumar Meena S/o Sanval Ram Meena, Aged About
32 Years, R/o Vpo Mandawari, Tehsil Lalsot, District
Dausa, Rajasthan.
29. Sunita Meena D/o Suresh Meena, Aged About 28 Years,
R/o Vpo Devroad, Tehsil Surajgarh, District Jhunjhunu,
Rajasthan.
30. Pankaj Mewada S/o Banshi Lal Kajal, Aged About 38
Years, R/o Opposite Pavan Hotel, Near Citu Office, Kishor
Nagar, Kankroli, District Rajsamand, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Principal Education
Secretary, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. Rakesh Kumar Singh S/o Rohan Singh, Aged About 34
Years, R/o Village Usfar, Mathura, Uttar Pradesh.
4. Ramraj Regar S/o Babu Lal Regar, R/o Jimatpura, Talera,
District Bundi.
----Respondents
For Petitioner(s) : Mr. Dheeraj Palia for Mr. R.P. Saini For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 20/11/2020 The matter relates to challenge to the DPC proceedings and consideration for promotions.
In view of the provisions of Section 2(f) of the Act of 1976, the first Court to examine the question of facts relating to the service matter is the Rajasthan Civil Service Appellate Tribunal (for short "the Tribunal").
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(4 of 4) [CW-12318/2020] Granting liberty to the petitioners to file an appeal before the Tribunal, this writ petition is dismissed.
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