Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006

(2)The State Government may, by an order published in the Official Gazette, accord sanction to the said proposal of the Authority and specify in such order the date on or after which the proposal shall be brought into force.