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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in C.U. Shah University First Statutes 2013

(1)The appointment of the Registrar shall be made by the President of the University in such manner as may be prescribed by the Statutes or decided by the Governing Body from time to time in the interest of the University.