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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(6)(a) in The Bombay University Act, 1974

(a)It shall be lawful for the Vice-Chancellor, as the principal executive and academic officer, to regulate the work and conduct of the officers, and of the teaching academic and other employees of the University, in accordance with the provisions of this Act, the Statutes, Ordinances and Regulations.