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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(p) in Tamil Nadu State Council for Higher Education Act, 1992

(p)prepare an overview report on the working of the colleges and furnish a copy of the report to the University Grants Commission; (q) identify Centres of Excellence in the Universities and provide national and international linkage for the growth of science and technology in frontier areas;