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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(3)The provisions of the Act, the Orissa Co-operative Societies Rules, 1965, bye-laws made thereunder and these rules shall apply to every such fresh poll as they apply to the original poll.