12. Amendment of Section 83, Rajasthan Act No. 4 of 2003.
- In Section 83 of the principal Act,-(i)in sub-section (2), the existing expression "clauses (a), (b) and (c) of' shall be deleted; and(ii)in sub-section (3), the existing expression "clauses (a), (b) and (c) of' shall be deleted.
