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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(2) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(2)Academic Council shall co-opt as members not more than four persons for such period and in such manner as may be prescribed so as to secure adequate representation of different sectors of animal husbandry and fisheries and allied fields.