Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Goa - Subsection Section 7(e) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995 (e)the nursery-man shall maintain a register in the prescribed form wherein the performance of the progeny trees shall be recorded;
