Himachal Pradesh High Court
Ashwani Mehta vs . State Of H.P. on 6 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Ashwani Mehta vs. State of H.P. Cr.MPM No. 551 of 2023 06.03.2023 Present: Mr. Aakash Thakur, Advocate,for the petitioner.
Mr. B.C. Verma, Additional Advocate General and Mr. R.P. Singh, Deputy Advocate General, for the respondent/State.
Notice. Mr. B.C. Verma, learned Additional Advocate General appears and waives service of notice on behalf of the respondent/State. He prays for and is granted two weeks' time to file status report.
List on 22.03.2023.
( Sushil Kukreja ) Judge 6th March, 2023 (reena) ::: Downloaded on - 06/03/2023 20:33:38 :::CIS