Section 11 in Bihar Cinemas (Regulation) Act, 1954
11. Repeal of Act 11 of 1918.
- The Cinematograph Act, 1918, in its applications to the State of Bihar and in so far as it relates to matter other than the sanctioning of cinematograph films for exhibition, is hereby repealed.Notifications[No. A/C8-1021/59-P.G. - 1153 the 9th May, 1959, published in Bihar Gazette (extra ordinary) dated 14-5-1959. - In exercise of the powers conferred by subsection (4) of section 5 of the Bihar Cinemas (Regulation) Act, 1954 (XV of 1954) and in supersession of this Department's notification no. I/C2-1082/54 PP-6197, dated the 24th November, 1954, the State Government hereby issues to every licensee under the said Act, the following directions which shall have effect from the date of its issue:
