Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A] [Entire Act] State of West Bengal - Subsection Section 5A(a) in The West Bengal Factories Rules, 1958 (a)there shall be inlets of adequate size so as to secure and maintain efficient ventilation in all parts of the room;
