Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 12 in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

12. Directions by the State Government.

- The local authority, competent authority or any other person shall carry out such directions as may be issued to it, from time to time, by the State Government for the efficient administration of this Act.