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[Cites 0, Cited by 0] [Section 26(8)] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(8)(a) in National Law University of Uttarakhand Act, 2011

(a)such Vice Chancellor shall refrain from performing the functions of the office of Vice Chancellor, but shall continue to get the emoluments to which he was otherwise entitled under sub-section (5);