Patna High Court - Orders
Usha Gupta vs Parmeshwar Prasad Gupta & Anr on 20 February, 2015
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17558 of 2010
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Usha Gupta wife of Sri Ram Kumar Gupta J.E. Electricity Board Trimurti
Dharamkata Kauriya Shahganj, Distt.- Jaunpur (U.P.)
.... .... Petitioner/s
Versus
1. Parmeshwar Prasad Gupta son of Late Baidyanath Prasad Gupta, resident
of Mohalla- Mahadeva, P.S.- Arrah Town, P.O.- Arrah, Distt.- Bhojpur
2. Vijay Kumar Gupta son of Parmeshwar Prasad Gupta, resident of
Mohalla- Mahadeva Road, P.S.- Arrah Town, P.O.- Arrah, Distt.- Bhojpur
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Kumar Madhurendu, Advocate
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR
SINGH
ORAL ORDER
5 20-02-2015Despite repeated calls, none appears on behalf of the petitioner to press the application.
The application is dismissed for want of prosecution.
(Ashwani Kumar Singh, J) Md.S./-
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