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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Central Provinces And Berar - Subsection

Section 32(a) in The Central Provinces and Berar Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(a)a list of all petitioners whose liquidation petitions are pending in the Court, giving their addresses and the dates of their petitions and the dates on which these petitions will be heard;