Supreme Court - Daily Orders
M/S George Williamson (Assam) Ltd vs Union Of India on 16 January, 2018
Bench: A.K. Sikri, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C) No.2991/2017
IN
CIVIL APPEAL NO.9179/2012
M/S GEORGE WILLIAMSON (ASSAM) LTD PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
The instant review petition is filed against the order dated 20.09.2017 whereby the aforementioned appeal was dismissed.
We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.
......................J. [A.K. SIKRI] ......................J [ASHOK BHUSHAN] NEW DELHI;
JANUARY 16, 2018
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2018.01.19
16:25:57 IST
Reason:
ITEM NO.1004 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2991/2017 in C.A. No. 9179/2012 M/S GEORGE WILLIAMSON (ASSAM) LTD Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (FOR ADMISSION) Date : 16-01-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Pending application(s), if any, shall be disposed of accordingly.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER
(Signed order is placed on the file)