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Supreme Court - Daily Orders

M/S George Williamson (Assam) Ltd vs Union Of India on 16 January, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                      IN THE SUPREME COURT OF INDIA
                                      CIVIL APPELLATE JURISDICTION

                                      REVIEW PETITION(C) No.2991/2017

                                                    IN

                                         CIVIL APPEAL    NO.9179/2012



     M/S GEORGE WILLIAMSON (ASSAM) LTD                                  PETITIONER(S)

                                                   VERSUS

     UNION OF INDIA & ORS.                                              RESPONDENT(S)


                                                O R D E R

The instant review petition is filed against the order dated 20.09.2017 whereby the aforementioned appeal was dismissed.

We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.

......................J. [A.K. SIKRI] ......................J [ASHOK BHUSHAN] NEW DELHI;

     JANUARY 16, 2018
Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2018.01.19
16:25:57 IST
Reason:
ITEM NO.1004                                          SECTION XIV

               S U P R E M E C O U R T O F       I N D I A
                       RECORD OF PROCEEDINGS

R.P.(C) No. 2991/2017 in C.A. No. 9179/2012 M/S GEORGE WILLIAMSON (ASSAM) LTD Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (FOR ADMISSION) Date : 16-01-2018 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Pending application(s), if any, shall be disposed of accordingly.


(ASHWANI THAKUR)                               (MALA KUMARI SHARMA)
COURT MASTER                                       COURT MASTER
(Signed order is placed on the file)