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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(3) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(3)The Nigam shall submit each year to the State Government the programme of work and details of the project for different activities which are to be executed during the next year.