Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 48 in The Punjab Warehouses Rules, 1958 48. Section 34(2)(b). - Every warehouseman shall use only such standard scales, weights and measures and weighing or measuring machines as may be approved by the Registrar.
