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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(2)Seats reserved for women belonging to the Scheduled Castes, Scheduled Tribes and or Other Backward Classes shall be allotted from out of seats reserved for Scheduled Castes and/or Scheduled Tribes and/or Other Backward Classes. Seats belonging to women of General Category shall be allotted from out of remaining seats by rotation and drawing of lots.