Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Inderjeet Sharma vs . State Of H.P. & Ors. on 31 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Inderjeet Sharma vs. State of H.P. & ors.

.

CWP No. 1647/2023

31.3.2023 Present: Mr. Narender Singh Thakur, Advocate, for the petitioner.

Mr. I. N. Mehta & Mr. Y. W. Chauhan, Sr. Addl. A.Gs. with Mr. Ramakant Sharma, Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents No.1 to 3.

CWP No. 1647/2023 & CMP No. 3210/2023 Notice is confined to respondents No.1 to 3 at this stage. Mr. Rajat Chauhan, Law Officer, appears and waives service of notice on behalf of respondents No. 1 to 3.

Reply/instructions within three days. List on 5.4.2023 when records of D.O. Note No. 1923, dated 20.1.2023 be produced before the Court. In the meanwhile, operation of the impugned transfer order dated 28.3.2023 (Annexure P-

1) qua the petitioner is stayed.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 31.3.2023 (pankaj) ::: Downloaded on - 01/04/2023 20:41:29 :::CIS